Section 234 in Rules of the High Court of Judicature for Rajasthan, 1952
234. Paper book in First Appeal from order.
- Copies to be included in the paper book of a First Appeal from an order, other than an order of remand, shall be of the following papers namely:-(a)memorandum of appeal;(b)memorandum of objection to the order appealed from, if any;(c)application on which the order under appeal was passed;(d)objection to such application, if any; and(e)judgment upon which the order under appeal is founded.
