81. Prohibition of persons suffering from leprosy from attending school, college or taking out books from public libraries.
- No person who knows that he is suffering from leprosy shall,-(a)attend any school, college, playground, or such other place; or(b)take any book or cause any book to be taken for his use or use any book taken from any public or circulating Library.(2)No person who has the care of a person whom he knows to be suffering from leprosy shall permit him to do any of the acts prohibited by sub-section (1).Segregation
