Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Meghalaya - Subsection Section 3(1) in The Meghalaya Police Act, 2010 (1)There shall be one Police Service for the whole State of Meghalaya. Members of the Police Service shall be liable to be postedto any branch of the Police Service in the State, including any of its specialised wings.
