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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1) in The Assam Rifles Rules, 2010

(1)The effective date of dismissal, removal, discharge, retirement shall be-
(a)the date mentioned in the order of dismissal or removal or discharge or retirement, or
(b)if no such date is mentioned, the date on which the person concerned is relieved from duties.