Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Meghalaya - Subsection Section 5(1) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988 (1)Meetings of the Board shall ordinarily be held at the Headquarters of the Board on such dates as may be fixed by the Chairman's.
