Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 257] [Entire Act] State of Punjab - Subsection Section 257(e) in The Punjab Municipal Corporation Act, 1976 (e)to convert into a place of religious worship or into sacred buildings any place or building not originally constructed for such purpose ;
