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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of West Bengal - Subsection

Section 105(2) in New Town, Kolkata Development Authority Act, 2007

(2)All cover drains, sewers and cess pools, whether public or private, shall be provided with proper taps, coverings or other means of ventilation; and the Chairman may, by written notice, call upon the owner of any such cover drains, sewers and cesspools to make provisions accordingly.