Delhi High Court - Orders
Theme Engineering Services Pvt Ltd. & ... vs National Highways Authority Of India & ... on 7 July, 2021
Author: Rekha Palli
Bench: Rekha Palli
$~1 & 6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES PVT LTD. & ANR.
..... Petitioners
Through Mr. Amit Sibal, Sr. Adv. with Ms.
Nandadevi Deka, Mr. Sudhir Yadav, Mr. Savyasachi
Rawat, Mr. Aishvary Vikram, Mr. Vinay Tripathi, and
Mr. Sanad K Jha, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
..... Respondents
Through Mr. Dayan Krishnan, Sr. Adv. with Mr.
Dhruv Nayar, Adv. for R-1.
Mr. Prasenjit Keswani and Mr. Upmanyu Tewari,
Advs. for R-3.
(6)
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD & ANR.
..... Petitioners
Through Mr. Amit Sibal, Sr. Adv. with Ms.
Nandadevi Deka, Mr. Sudhir Yadav, Mr. Savyasachi
Rawat, Mr. Aishvary Vikram, Mr. Vinay Tripathi, and
Mr. Sanad K Jha, Advs.
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondents
Signature Not Verified
Signed By:GARIMA MADAN
Location:
Signing Date:09.07.2021
13:57:52
Through Mr. Dayan Krishnan, Sr. Adv. with Mr.
A.P. Singh, Mr. Dhruv Nayar, Ms. Padma Priya and
Ms. Neetica Sharma, Advs. for NHAI.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 07.07.2021 W.P.(C) 1173/2021
1. The rejoinder to the counter affidavit of respondent no. 1 is not on record. Let the learned counsel for the petitioner check up with the Registry and have the same placed on record after removing objections, if any.
2. List on 20.08.2021.
CONT.CAS(C) 182/2021
3. List along with W.P.(C) 1173/2021 on 20.08.2021.
REKHA PALLI, J JULY 7, 2021 acm Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:09.07.2021 13:57:52