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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(ii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(ii)He shall publish the list or convenient part of the list by making a copy thereof available for inspection by displaying it on the notice board in his office, in the office of the concerned Market Committee and in the office of the concerned Circle Inspector and Halka Karmachari in the first week of January