Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court

Commissioner Of Income Tax vs Income Tax Settlement Commission (It & ... on 29 June, 2015

Author: Arindam Sinha

Bench: Arindam Sinha

                                    ORDER SHEET
                                WP No. 529 of 2009
                          IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                                   ORIGINAL SIDE




                COMMISSIONER OF INCOME TAX, CENTRAL-II, KOLKATA
                                     Versus
                INCOME TAX SETTLEMENT COMMISSION (IT & WT) & ANR


    BEFORE:
    The Hon'ble JUSTICE ARINDAM SINHA

    Date : 29th June, 2015.



                                                                         Appearance:
                                                              Ms.Mamta Bhargav, Adv.
                                                                 For the petitioner.

                                                 Ms. Nilkanjana Banerjee Pal, Adv.
                                                          For the respondent no.2.

The Court :- Ms. Nilanjana Banerjee Pal, learned Advocate appears on behalf of the respondent no.2, and prays for an adjournment of three weeks.

Ms. Bhargav, learned Advocate appearing on behalf of the petitioner, does not oppose such prayer.

None has appeared on behalf of the respondent no.1. The petitioner will give a notice to the respondent no.1 that this matter will be listed on 20th July, 2015 to be taken up for hearing as and when the business of the Court permits.

Let this matter be listed on 20th July, 2015.

(ARINDAM SINHA, J.) snn.