Calcutta High Court
Commissioner Of Income Tax vs Income Tax Settlement Commission (It & ... on 29 June, 2015
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP No. 529 of 2009
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX, CENTRAL-II, KOLKATA
Versus
INCOME TAX SETTLEMENT COMMISSION (IT & WT) & ANR
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 29th June, 2015.
Appearance:
Ms.Mamta Bhargav, Adv.
For the petitioner.
Ms. Nilkanjana Banerjee Pal, Adv.
For the respondent no.2.
The Court :- Ms. Nilanjana Banerjee Pal, learned Advocate appears on behalf of the respondent no.2, and prays for an adjournment of three weeks.
Ms. Bhargav, learned Advocate appearing on behalf of the petitioner, does not oppose such prayer.
None has appeared on behalf of the respondent no.1. The petitioner will give a notice to the respondent no.1 that this matter will be listed on 20th July, 2015 to be taken up for hearing as and when the business of the Court permits.
Let this matter be listed on 20th July, 2015.
(ARINDAM SINHA, J.) snn.