Bombay High Court
Ramchandra Bhivba Kamthe And Ors vs Pune Municipal Corporation And Ors on 14 February, 2022
Bench: A. A. Sayed, Abhay Ahuja
Digitally signed
by ANANT
ANANT KRISHNA NAIK
KRISHNA Date: 1/1
NAIK 2022.02.15
11:05:33
+0530 916.WP.1402.2022 .doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 1402 OF 2022
Ramchandra Bhivba Kamthe & Ors. ... Petitioners
Vs
Pune Municipal Corporation & Ors. ... Respondents
Adv. Aditya Barthakur i/b. Adv Nilesh Joshi for the Petitioner. Mr. P. P. Kakade, GP a/w R. A. Salunkhe, AGP for the Respondent- State.
CORAM : A. A. SAYED &
ABHAY AHUJA, JJ
DATED : 14th FEBRUARY, 2022
P.C.:
Issue notice to the Respondent, returnable on 7th March, 2022. Private notice is permitted in addition. Learned AGP waives service on behalf of the Respondent Nos. 2 & 3, subject to copies of the Petition being served in the office of Government Pleader.
2. Stand over to 7th March, 2022.
(ABHAY AHUJA, J.) (A. A. SAYED, J.) AKN 1/1