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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(x) in The Delhi Vidyut Board Rules, 1997

(x)"Undertaking" means the Delhi Electric Supply Undertaking established under the provisions of the Delhi Municipal Act, 1957 (66 of 1957) and includes any successor body thereof.