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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(1) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(1)The District Magistrate shall perform the duties and exercise the powers mentioned in sub-rules(2) and (3) so as to ensure that the provisions of the Act are property carried out in his district.