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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of West Bengal - Subsection

Section 110(1)(ii) in Kolkata Municipal Corporation Building Rules, 2009

(ii)in the case of buildings more than 20 m. in height, and 1000 sq. m. of floor area for each floor at least two lifts shall be provided.,