Supreme Court - Daily Orders
Star India Pvt. Ltd. vs Akuate Internet Services Pvt Ltd ... on 6 May, 2014
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ITEM NO. 201 (PH) COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).29629/2013
(From the judgement and order dated 30/08/2013 in FAO No.153/2013 of
The HIGH COURT OF DELHI AT N. DELHI)
STAR INDIA PVT LTD Petitioner(s)
VERSUS
AKUATE INTERNET SERVICES PVT LTD & ORS Respondent(s)
(With appln(s) for intervention and office report)
(For Final Disposal)
WITH SLP(C) NO. 29633 of 2013
(With prayer for interim relief and office report)
(For Final Disposal)
SLP(C) NO. 29737 of 2013
(With prayer for interim relief and office report)
(For Final Disposal)
SLP(C) NO. 30342 of 2013
(With prayer for interim relief and office report)
(For Final Disposal)
SLP(C)No.34244 of 2013
(With prayer for Interim relief and office report)
(For Final Disposal)
SLP(C)No.34506 of 2013
(With prayer for Interim relief and office report)
(For Final Disposal)
Date: 06/05/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Dr. Abhishek Manu Singhvi,Sr.Adv. (STAR)
(in SLP 29629/13) Mr. Gopal Jain,Sr.Adv.
Mr. Saikrishna Rajagopal,Adv.
Mr. Nikhil Nayyar,Adv.
Mr. Siddharth Chopra,Adv.
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Ms. Sneha Jain,Adv.
Mr. Ambuj Agarwal,Adv.
Mr. Shivam Singh,Adv.
Ms. Savni Dutt, Adv.
(In SLP 29633/13 Mr. Saikrishna Rajagopal,Adv.
30342/13) Mr. Nikhil Nayyar,Adv.
Mr. Siddharth Chopra,Adv.
Ms. Sneha Jain,Adv.
MS. Akansha, Adv.
Mr. Dhananjay Baijal, Adv.
Mr. Ambuj Agarwal,Adv.
Ms. Savni Dutt, Adv.
(in SLP 29737/13 Mr. C.A. Sundaram,Sr.Adv. (BCCI)
34244/13,34506/13) Ms. Radha Rangaswamy,Adv.
Ms. Rohini Musa,Adv.
Mr. Zafar Inayat,Adv.
For Respondent(s) Mr. Sudhir Chandra,Sr.Adv. (AKUATE)
(in SLP 29737/13 & Mr. Subramonium Prasad,Adv.
29629/2013) Ms. Gayatri Roy,Adv.
Mr. Udit Sood,Adv.
IA2 in SLP 29629/13 Mr. Samir Malik,Adv. (ESPN)
Mr. Ravi Prakash,Adv.
Mr. Aditya Dewan,Adv.
Mr. Chandra Prakash,Adv.
(in SLP 29629/13 Mr. C.A. Sundaram,Sr.Adv. (BCCI)
30342/13 & Ms. Radha Rangaswamy,Adv.
29633/13) Ms. Rohini Musa,Adv.
Mr. Zafar Inayat,Adv.
(in SLP 34244/13) Mr. Sanjay Jain,Sr.Adv. (ONMOBILE)
(R-1) Mr. Hardeep Singh Anand,Adv.
Ms. Vandana Sehgal,Adv.
Mr. Rohan Thawani,Adv.
Ms. Ashima Sehgal,Adv.
Ms. Prabhasahay Kaur,Adv.
Mr. Noor Anand,Adv.
Ms. Ruchi Jain,Adv.
Ms. Gauri Neo Rampal,Adv.
(in SLP 30342/13) Mr. Hardeep Singh Anand, Adv. (ONMOBILE)
(R-1) Mr. Rohan Thawani,Adv.
Ms. Vandana Sehgal,Adv.
MS. Ashima Sehgal,Adv.
Ms. Divya Dave,Adv.
Ms. Gauri Neo Rampal,Adv.
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(In SLP 29633/13 Mr. Neeraj Kishan Kaul, Sr. Adv. (IDEA)
& 34526/13) Ms. Sonali Jaitley,Adv.
Mr. P.V. Yogeswaran,Adv.
Ms. Neha Jain,Adv.
Mr. Bhaskar Subramanian,Adv.
UPON hearing counsel the Court made the following
O R D E R
Heard in-part.
For continuation of arguments post tomorrow i.e. 07th May, 2014 at 2 p.m. (Mahabir Singh) (Suresh Kumar Verma) Court Master Court Master