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[Cites 0, Cited by 0] [Section 179(1)] [Section 179] [Entire Act]

State of Maharashtra - Subsection

Section 179(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)place or deposit or cause to be placed or deposited any box, bale, package or merchandise or any other thing;