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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Maharashtra - Subsection

Section 87(4) in Poona University Act, 1974

(4)Without prejudice to the powers of the Vice-Chancellor, the Principals of Colleges and Institutions and Heads of Teaching Departments in the University shall have authority to exercise all such powers over the students in their respective charge as may be necessary for the maintenance of proper discipline.