Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 57] [Entire Act] Union of India - Subsection Section 57(9) in The Indian Evidence Act, 1872 (9)The divisions of time, the geographical divisions of the world, and public festivals, fasts and holidays notified in the Official Gazette;
