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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in The Gas Cylinders Rules, 2016

(4)
(a)Any person desiring to manufacture cylinders, valves, LPG regulators attached to self-closing valves, multi-function valves and other fittings shall obtain approval from the Chief Controller and in order to seek such approval, submit the particulars set forth in Schedule III and a scrutiny fees as Per Schedule V together with design drawings and calculations duly endorsed by inspecting Authority.
(b)Scrutiny fee to seek subsequent approval for any change in respect of design drawing shall be paid as specified in Schedule V.