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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Odisha - Subsection

Section 78(1)(ii) in The Orissa Municipal Employees' Pension Rules, 1989

(ii)an employee, proceeding on leave preparatory to retirement in excess of one year shall submit the application at the time of proceeding on such leave.