Section 4(d) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978
(d)the Commissioner, Municipal Corporation of [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).], ex-officio;(dd)[ The Managing Director, Tamil Nadu Water Supply and Drainage Board, ex-officio;] [Added by Madras Metropolitan Water Supply and Sewerage (Amendment) Act, 1994 (Tamil Nadu Act 41 of 1994).]
