Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Maharashtra - Subsection Section 31(m) in Maharashtra Public Universities Act, 2016 (m)to transfer by sale or lease or contract any immovable property to other organization with the prior permission of the State Government:
