Gujarat High Court
Idbi Bank Ltd. Contract Workers Union ... vs Chief General Manager & 2 on 16 May, 2016
Author: A.J. Shastri
Bench: A.J. Shastri
C/CA/4511/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR STAY) NO. 4511 of 2016
In SPECIAL CIVIL APPLICATION NO. 20854 of 2015
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IDBI BANK LTD. CONTRACT WORKERS UNION (GUJARAT)....Applicant(s)
Versus
CHIEF GENERAL MANAGER & 2....Respondent(s)
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Appearance:
MR JT TRIVEDI, ADVOCATE for the Applicant(s) No. 1
MR K R MISHRA, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 16/05/2016
ORAL ORDER
1. Leave to add list of employees who have sought to be discontinued as stated by the learned advocate Mr. Trivedi for the applicant.
2. Heard Mr. Trivedi, learned advocate for the applicant. He has specifically contended that only on account of change of contractor, the services of the old employees cannot be discontinued as they are working with the Contractor since number of years. In that view of the matter, without expressing any opinion on merits in detail, for the time being, NOTICE, returnable on 18.5.2016 and in the meantime, services of the members of the applicant who are mentioned in the list, may not be discontinued. The said list is to be taken Page 1 of 2 HC-NIC Page 1 of 2 Created On Tue May 17 00:40:56 IST 2016 C/CA/4511/2016 ORDER on record as produced by the learned advocate for the applicant and this interim protection has been granted on the specific understanding given by the learned advocate Mr. Trivedi for the applicant that this protection may not be utilized to claim any equity in whatsoever manner. Therefore, just with a view to see that no irreversible situation created, for the time being, interim relief granted as stated above till the returnable date.
3. Direct Service, today, is permitted.
4. The applicant is permitted to serve the copy of the order by fax or any other electronic mode in addition to the direct service.
(A.J. SHASTRI, J.) * Vatsal Page 2 of 2 HC-NIC Page 2 of 2 Created On Tue May 17 00:40:56 IST 2016