Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(3)(b) in Gujarat Compulsory Primary Education Act, 1961 (b)the census of children of the age to which the scheme shall apply classified according to age and languages spoken by the children;