Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020

(2)Any person who acts in contravention of the provisions of this section shall be punished with imprisonment for a termwhich may extend to one year,or with fine which may extend to five lakh rupees, or with both.