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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(1)(iii) in The Orissa Ayurvedic Medicine Act, 1960

(iii)to grant certificates to and confer degrees, or diplomas on of grant licences to persons who shall have pursued a course of study in the institutions affiliated to the Faculty;