Section 9(1)(g) in The U.P. Tax on Luxuries Act, 1995

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1)(g) in The U.P. Tax on Luxuries Act, 1995

(g)imports or transports or attempts to impost or transport or abets the import or transport of tobacco in contravention of the provisions of Section 8; or

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State of Uttar Pradesh - Subsection

Section 9(1)(g) in The U.P. Tax on Luxuries Act, 1995