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[Cites 0, Cited by 0] [Section 12(10)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(10)(b) in Uttar Pradesh State Universities Act, 1973

(b)where a vacancy in the office of Vice-Chancellor occurs and it cannot be conveniently and expeditiously filled in accordance with the provisions of sub-sections (1) to (5);