Allahabad High Court
Hemant Kumar Saraswat vs State Of U.P. And 4 Others on 29 April, 2020
Author: Surya Prakash Kesarwani
Bench: Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Chamber Case :- WRIT - A No. - 20784 of 2019 Petitioner :- Hemant Kumar Saraswat Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Siddharth Khare,Ashok Khare (Sr. Adv) Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav,Gagan Mehta Hon'ble Surya Prakash Kesarwani,J.
Disposed off.
For order, see order of date passed in WRIT - A No. - 190 of 2020.
Order Date :- 29.4.2020 vkg