Supreme Court - Daily Orders
M/S Tamil Nadu Generation And ... vs Tamil Nadu Fly Ash Bricks And Blocks ... on 24 October, 2017
ITEM NO.43 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s).
29890-29892/2014
M/S TAMIL NADU GENERATION AND DISTRIBUTION CORP. LTD REP
BY ITS CHAIRMAN CUM MANAGING DIRECTOR, CHEN Petitioner(s)
VERSUS
TAMIL NADU FLY ASH BRICKS AND BLOCKS MANUFACTURES ASSO. REP.
BY ITS PRESIDENT AND ORS. Respondent(s)
Date : 24-10-2017 These petitions were called on for hearing
today.
For Petitioner(s) Mr. Vinodh Kanna B.,Adv.
Mr. B. Balaji, AOR
For Respondent(s) Mr. T. Archana,Adv.
Mr. K.K. Mani, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent No. 4 in SLP(C) Nos. 25891-25892/2014 has been served, but no one has entered appearance.
Service/pleadings in respect of remaining respondents are already complete.
Registry to process the matters for listing before the Hon'ble Court, as per rules. Signature Not Verified
RAJESH KUMAR GOEL Digitally signed by VINOD KUMAR TIWARI Date: 2017.10.26 Registrar 10:18:41 IST Reason: