Chattisgarh High Court
Sunderlal Patel And Anr vs The High Court Of Chhattisgarh And Ors on 4 August, 2015
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPCR No. 29 of 2014
Sunderlal Patel And Anr. Versus The High Court Of Chhattisgarh And Ors.
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04/08/2015 Shri Ritesh Verma, counsel for the petitioner/s.
Shri Satish Gupta, counsel under instructions from Shri
Praveen Das, counsel for respondents 1 and 2.
Shri R.K.Gupta, Dy.A.G. for the State.
Learned counsel appearing for respondents 1 and 2 prays for and is granted three weeks time to file reply.
List after four weeks.
Sd/-
Manindra Mohan Shrivastava Judge Deepti