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Bombay High Court

The Assistant Commissioner Of Income ... vs M/S. Marico Industries Ltd. And Another on 3 February, 2022

Author: N. J. Jamadar

Bench: K.R. Shriram, N. J. Jamadar

                                                                          210-WP-2849-2008 GROUP.doc




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                       WRIT PETITION NO. 2849 OF 2008

         Digitally
         signed by      The Assistant Commissioner of Income
         SHRADDHA
SHRADDHA KAMLESH
KAMLESH  TALEKAR
                        Tax, Central Circle-25                     ...Petitioner
TALEKAR  Date:
         2022.02.05
                                   vs.
         15:23:17
         +0530          M/s. Marico Industries Ltd.
                        & Anr.                                     ...Respondents

                                                   WITH
                                       WRIT PETITION NO. 745 OF 2009
                                                   WITH
                                       WRIT PETITION NO. 1262 OF 2012
                                                   WITH
                                       WRIT PETITION NO. 1257 OF 2012
                                                   WITH
                                       WRIT PETITION NO. 1383 OF 2012
                                                   WITH
                                       WRIT PETITION NO. 1326 OF 2013
                                                   WITH
                                       WRIT PETITION NO. 2434 OF 2011
                                                   WITH
                                       WRIT PETITION NO. 2433 OF 2011
                                                   WITH
                                       WRIT PETITION NO. 946 OF 2012
                                                   WITH
                                       WRIT PETITION NO. 737 OF 2012

                        Mr.Arvind Pinto for petitioner in WP/1326/2013.

                        Mr.P.J. Pardiwalla, Senior Advocate a/w. Mr. Atul K. Jasani and
                        Mr.Ashok Boghani i/b Mr. Ashok Boghani and Co. for petitioner in
                        WP/745/2009, for respondent No.1 in WP/2849/2008 and for
                        respondent No.2 in WP/835/2012.

                        Mr.Jitendra Singh and Mr. Om Kandalkar for respondent No.2 in
                        WP/1262/2012,       WP/1326/2013,    WP/2434/2011        and
                        WP/2433/2011.



         Shraddha Talekar, PS                                                                   1/2
                                                                    210-WP-2849-2008 GROUP.doc




                                  CORAM : K.R. SHRIRAM &
                                           N. J. JAMADAR, JJ.

DATE : 3rd FEBRUARY, 2022 (THROUGH VIDEO CONFERENCE) P.C.:

1. Since Mr. Chhotaray is unwell, stand over to 4th March 2022.

(N. J. JAMADAR, J.) (K.R. SHRIRAM, J.) Shraddha Talekar, PS 2/2