Bombay High Court
The Assistant Commissioner Of Income ... vs M/S. Marico Industries Ltd. And Another on 3 February, 2022
Author: N. J. Jamadar
Bench: K.R. Shriram, N. J. Jamadar
210-WP-2849-2008 GROUP.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2849 OF 2008
Digitally
signed by The Assistant Commissioner of Income
SHRADDHA
SHRADDHA KAMLESH
KAMLESH TALEKAR
Tax, Central Circle-25 ...Petitioner
TALEKAR Date:
2022.02.05
vs.
15:23:17
+0530 M/s. Marico Industries Ltd.
& Anr. ...Respondents
WITH
WRIT PETITION NO. 745 OF 2009
WITH
WRIT PETITION NO. 1262 OF 2012
WITH
WRIT PETITION NO. 1257 OF 2012
WITH
WRIT PETITION NO. 1383 OF 2012
WITH
WRIT PETITION NO. 1326 OF 2013
WITH
WRIT PETITION NO. 2434 OF 2011
WITH
WRIT PETITION NO. 2433 OF 2011
WITH
WRIT PETITION NO. 946 OF 2012
WITH
WRIT PETITION NO. 737 OF 2012
Mr.Arvind Pinto for petitioner in WP/1326/2013.
Mr.P.J. Pardiwalla, Senior Advocate a/w. Mr. Atul K. Jasani and
Mr.Ashok Boghani i/b Mr. Ashok Boghani and Co. for petitioner in
WP/745/2009, for respondent No.1 in WP/2849/2008 and for
respondent No.2 in WP/835/2012.
Mr.Jitendra Singh and Mr. Om Kandalkar for respondent No.2 in
WP/1262/2012, WP/1326/2013, WP/2434/2011 and
WP/2433/2011.
Shraddha Talekar, PS 1/2
210-WP-2849-2008 GROUP.doc
CORAM : K.R. SHRIRAM &
N. J. JAMADAR, JJ.
DATE : 3rd FEBRUARY, 2022 (THROUGH VIDEO CONFERENCE) P.C.:
1. Since Mr. Chhotaray is unwell, stand over to 4th March 2022.
(N. J. JAMADAR, J.) (K.R. SHRIRAM, J.) Shraddha Talekar, PS 2/2