Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Himachal Pradesh - Subsection

Section 90(4) in The Himachal Pradesh Municipal Corporation Act, 1994

(4)In every appeal the costs shall be in the discretion of the officer deciding the appeal.