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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(32) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(32)to conduct, co-ordinate, supervise, regulate and control post-graduate teaching and research work in the University Departments, University colleges, affiliated colleges and institutions recognised or approved by the University;