Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 336] [Entire Act] State of Rajasthan - Subsection Section 336(25) in Rajasthan Panchayati Raj Rules, 1996 (25)Send Annual performance appraisal reports of Vikas Adhikaris and Officer and Staff posted in Zila Parishad on the basis of work report as per duties and function assigned to them.
