Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Securities And Exchange Board Of India - Subsection Section 13(ix) in Securities And Exchange Board Of India (Ombudsman) Regulations, 2003 (ix)Non-receipt of letter of offer or consideration in takeover or buy-back offer or delisting;
