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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(4)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)provide the aggrieved party an acknowledgement bearing an acknowledgement number which may be used as reference by the aggrieved party in future;