Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 10 in The Charitable Endowments Act, 1890 10. -1963). The Act has been ceased to be in force in the State of Madras by Madras Act 22 of 1959 (when notified).The Act has been amended in Mysore by Mysore Act 19 of 1973.
