Supreme Court - Daily Orders
State Of West Bengal And Others vs Sanjoy Mondal And Others. on 7 September, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.17 COURT NO.3 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15308/2015
(Arising out of impugned final judgment and order dated 09/02/2015
in AST No. 276/2014 passed by the High Court Of Calcutta)
STATE OF WEST BENGAL AND OTHERS Petitioner(s)
VERSUS
SANJOY MONDAL AND OTHERS. Respondent(s)
Date : 07/09/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Avijit Bhattacharjee, Adv.
Ms. Upma Shrivastava, Adv.
For Respondent(s) Mr. Pijush K. Roy, Adv.
Mrs. Kakali Roy, Adv.
For Mr. Rajan K. Chourasia, Adv.
UPON hearing counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for Respondent Nos. 1 and 2 seeking adjournment for filing Counter Affidavit, list on 06.11.2015.
Counter Affidavit be filed within four weeks. Rejoinder Affidavit, if any, be filed within four weeks thereafter.
(Jayant Kumar Arora) (Sneh Bala Mehra)
Sr. P.A. Assistant Registrar
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2015.09.10
16:55:42 IST
Reason: