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[Cites 0, Cited by 39] [Entire Act]

Union of India - Section

Section 60 in The Negotiable Instruments Act, 1881

60. Instrument negotiable till payment or satisfaction.—

A negotiable instrument may be negotiated (except by the maker, drawee or acceptor after maturity) until payment or satisfaction thereof by the maker, drawee or acceptor at or after maturity, but not after such payment or satisfaction.