Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(1)(B) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(B)the receipt of, or agreement to receive, any gratification, whether as a motive or a reward -