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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(3) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(3)The Director shall exercise such powers and discharge such functions as may be prescribed by regulations or as may be delegated to him by the General Council, Executive Council, Academic Council or Finance Committee.