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State of West Bengal - Section

Section 11 in The Darjeeling Ropeway Company Limited (Acquisition Of Undertaking) Act, 1976

11. Act to have overriding effect. -

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other than this Act or in any instrument having effect by virtue of any law other than this Act or in any decree or order of any court, tribunal or other authority.