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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(d) in THE ANDHRA PRADESH MEDICAL PRACTITIONERS REGISTRATION ACT, 1968

(d)‘Government’ means the State Government;
(dd)‘Junior Resident’ means a candidate after completion of rotating internship and posted for rural medical service in any ‘Public Health Centre or community health centre’ either independently or under the supervision of a Senior Medical Officer in rural area or tribal area.]