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[Cites 0, Cited by 0] [Section 176] [Entire Act]

State of West Bengal - Subsection

Section 176(2) in West Bengal Co-operative Societies Rules, 2011

(2)On receipt of an application for certified copy of order, decision or award, the applicant shall forthwith, or on a date to be given to him instantly, be intimated about the requisites required to be supplied by him.