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State of Arunachal Pradesh - Section

Section 7 in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

7. Establishment of City/Urban Areas Slum Redevelopment Committee.

- The State Government shall by notification establish for the purpose of this Act a City/ Urban Areas Slum Redevelopment Committee for each city or urban area as it deems necessary and the Committee shall exercise their power under the respective jurisdiction over the area as specified therein.