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State of Maharashtra - Section

Section 1 in The Maharashtra Agricultural Lands (Lowering of Ceiling on Holdings) Distribution of Surplus Land and (Amendment) Rules, 1975

1. Short title.

- These rules may be called The Maharashtra Agricultural Lands (Lowering of Ceiling on Holdings) (Distribution of Surplus Land) [and the Maharashtra Agricultural Lands (Ceiling on Holdings) (Amendment)] [Substituted for the words 'and (Amendment)', by Notification No. ICH. 1176/14373-L-8, dated 29th January, 1977.] Rules, 1975