Section 145 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
145. Entry of collections in cash book [Rule 301, U.P.Z.A. & L.R. Rules].
- All the collections made in the day shall first be entered in the cash-book or in the Siyaha and then against the name of tenure-holder in the Bahikhata.
