Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Kerala - Subsection Section 88(1) in Kerala Factories Rules, 1957 (1)This rule shall come into force, in respect of any class or description of factories, on such dates as the State Government by may, by notification in the Official Gazette, appoint in this behalf.
