Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55A] [Entire Act] State of Rajasthan - Subsection Section 55A(1) in The Rajasthan Sales Tax Rules, 1995 (1)The information required under sub-section (2) of section 78 may also be supplied in such digital, electronic, or encoded manner as may be notified by the State Government.
